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[Cites 0, Cited by 0] [Section 397] [Entire Act]

State of Rajasthan - Subsection

Section 397(h) in Rajasthan Land Revenue (Land Records) Rules, 1957

(h)Every station of the Trigonometrical Survey shall be inspected annually by the Sub-Divisional Officer in person: Provided that, if in any year the Sub-Divisional Officer is unable to visit the station, the inspection shall be made by the Tehsildar, in such cases the station must invariably be inspected by the Sub-Divisional Officer in the following year.