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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018

(2)The annual report shall give full account of the activities of the Central Authority during the previous year and shall include the audited accounts of the year and the report of the Comptroller and Auditor General of India thereon.Chapter-V Mental Health Review Boards