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[Cites 0, Cited by 0] [Section 29B(2)] [Section 29B] [Entire Act]

State of Odisha - Subsection

Section 29B(2)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)The Chief Executive shall comply with the directives forthwith and in no case, later than a period of one month from the date of the meeting of the General Body in which the directive is given.