Section 5(i) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(i)to administer and manage the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and such centers for research, education and instruction as are necessary for the furtherance of the objectives of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];
