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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

(b)All other words and expressions used herein but not specifically defined in these regulations or in the Act but defined under any other law passed by the State Legislature or Regulations framed under the Act, shall have the meaning assigned to them in such Law/Regulations.