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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(3)No market fee shall be leviable on purchase of raw hides and skins and sale of cured tanned and processed hides and skins from the person who themselves are tanners and are residing in the State.