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Supreme Court - Daily Orders

Devinder Singh And Ors. Etc. Etc. vs State Of Punjab Thr Cbi Etc. Etc. on 1 September, 2016

Bench: V. Gopala Gowda, Arun Mishra

                                       IN THE SUPREME COURT OF INDIA
                                      CRIMINAL APPELLATE JURISDICTION


                               REVIEW PETITION(CRL.) NO(S). 489-524 OF 2016

                                                    IN

                                    CRIMINAL APPEAL NO(S). 190 OF 2003,
                          CRIMINAL APPEAL NOS.353, 354, 355, 356, 357, 358, 360,
                          361, 362, 363, 364, 365, 366, 367, 368, 369, 371, 373,
                          374, 375, 377, 378, 379, 380, 381, 382, 383, 384, 385,
                          386, 387, 388, 389, 390 AND 391 OF 2016



     DEVINDER SINGH AND ORS. ETC.
     ETC.                                                                    PETITIONER(S)

                                                    VERSUS

     STATE OF PUNJAB THR CBI ETC.
     ETC.                                                                    RESPONDENT(S)



                                                  O R D E R

We have gone through the review petitions and the relevant documents. In our opinion, no case for review is made out.

The review petitions are, accordingly, dismissed.

........................J. (V. GOPALA GOWDA) ........................J. (ARUN MISHRA) NEW DELHI SEPTEMBER 01, 2016 Signature Not Verified Digitally signed by VINOD KUMAR Date: 2016.09.03 14:16:31 IST Reason: CHAMBER MATTER SECTION IIB S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(Crl.) No. 489-524/2016 in Crl.A. No. 190/2003, Crl.A. No.353, 354, 355, 356, 357, 358, 360, 361, 362, 363, 364, 365, 366, 367, 368, 369, 371, 373, 374, 375, 377, 378, 379, 380, 381, 382, 383, 384, 385, 386, 387, 388, 389, 390 AND 391/2016 DEVINDER SINGH AND ORS. ETC. ETC. Petitioner(s) VERSUS STATE OF PUNJAB THR CBI ETC. ETC. Respondent(s) (with office report) Date : 01/09/2016 These petitions were circulated today.

CORAM :

HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
Pending application(s), if any, stand(s) disposed of.


          (VINOD KUMAR JHA)                       (SUMAN JAIN)
              AR-CUM-PS                           COURT MASTER

(Signed order is placed on the file)