Supreme Court - Daily Orders
M/S Esjaypee Impex Pvt. Ltd. vs Kotak Mahindra Bank on 10 January, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.22 COURT NO.9 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 497/2017
M/S ESJAYPEE IMPEX PVT. LTD. & ANR. Petitioner(s)
VERSUS
KOTAK MAHINDRA BANK Respondent(s)
(FOR ADMISSION and I.R. and IA No.141789/2017-STAY APPLICATION)
Date : 10-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. Subramanium Prasad, Sr. Adv.
Mr. Ashok Kumar Singh, AOR
Mr. Shantwanu Singh, Adv.
Mr. Meghsham S. Bhangle, Adv.
Mr. Murari Babu Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned Senior counsel appearing for the petitioners.
Issue notice.
In the meanwhile, there shall be stay of further proceedings in Complaint No.6585 of 2017 titled as “Kotak Mahindra Bank vs M/s. Esjaypee Impex Private Limited & Anr.” pending before the Court of Chief Judicial Magistrate UT, Chandigarh.
(VISHAL ANAND) Signature Not Verified (RENUKA SADANA) COURT MASTER (SH) Digitally signed by ASST.REGISTRAR VISHAL ANAND Date: 2018.01.10 15:56:51 IST Reason: