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[Cites 0, Cited by 0] [Section 407] [Entire Act]

State of Odisha - Subsection

Section 407(b) in The Orissa Municipal Corporation Act, 2003

(b)any stall, chair, bench, box, ladder, board or shelf, or any other thing whatever placed, deposited, projected, or suspended, in, upon, from or to any place in contravention of this Act; and