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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Assam - Subsection

Section 173(1)(d) in Gauhati Municipal Corporation Act, 1971

(d)Relates to the name of the land or building upon or over which the advertisement is exhibited, or to the name of the owner or occupier of such land or building; or