Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(3) in The Navy (Pay And Allowances) Regulations, 1966

(3)On promotion to the rank, Master Chief Petty Officer 11 Class, 'Good Conduct Badge Pay' shall also be added to the basic pay drawn as Chief Petty Officer and thereafter the pay fixed as in sub-regulations above.]