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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(5)(c) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(c)requisitioning any public record from any court or office;