Karnataka High Court
Chandrappa B N vs The Principal Secretary Department Of ... on 29 March, 2023
Author: Suraj Govindaraj
Bench: Suraj Govindaraj
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WP No. 5428 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF MARCH, 2023
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO. 5428 OF 2021 (CS-RES)
BETWEEN:
CHANDRAPPA B N
S/O NINGAPPA,
AGED ABOUT 57 YEARS,
OCCUPATION CHIEF OFFICER OF
SHYAGALE PRIMARY AGRICULTURAL
CREDIT CO OPERATIVE SOCIETY LTD
DAVANAGERE TALUK,
DAVANAGERE DISTICT 570005
...PETITIONER
(BY SRI. HANUMANTHAPPA HARAVI.,ADVOCATE)
AND:
1. THE PRINCIPAL SECRETARY
DEPARTMENT OF CO OPERATION
AMBEDKAR VEEDHI,
Digitally signed VIKASA SOUDHA,
by BANGALORE 560001
NARAYANAPPA
LAKSHMAMMA
Location: HIGH 2. THE DEPUTY REGISTRAR OF
COURT OF COOPERATIVE SOCIETIES
KARNATAKA DAVANGERE SUB DIVISION,
KARUR INDUSTRIAL EXTENSION,
DAVANAGERE 570005
3. THE ASSISTANT REGISTRAR OF
COOPERATIVE SOCIETIES
DAVANAGERE SUB DIVISION,
VIDYANAGARA,
OPP ANJANEYA DEVESTHANA,
DAVANAGERE 570005
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WP No. 5428 of 2021
4. THE ADMINISTRATOR
PRIMARY CREDIT CO OPERATIVE SOCIETY LTD
SHYAGALE DAVANAGERE TALUK,
DAVANAGERE DISTRICT 570005
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN
NATURE OF CERTIORARI QUASHING OF OFFICIAL LETTER DATED
6.8.2020 ISSUED BY THE R-3 VIDE ANNEXURE-D BEARING NO. SANI
31/DVG/DAAWAA/C.R. 2020-21 AND ETC.
THIS WRIT PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Despite the order dated 1.3.2023, none appears for the petitioner today also. It appears that the petitioner is not interested in prosecuting the matter. Hence, the petition stands dismissed for non-prosecution.
Sd/-
JUDGE SR List No.: 1 Sl No.: 30