Himachal Pradesh High Court
State Of H.P. vs . Rakesh Kumar @ Rinku. on 12 December, 2024
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. Vs. Rakesh Kumar @ Rinku.
Cr.Appeal No.208 of 2014.
12.12.2024 Present: Ms. Seema Sharma, Deputy Advocate General, for the appellant.
Mr. Ajinder Mehta, Legal-Aid-Counsel for the respondent.
List for hearing on 21.12.2024.
(Vivek Singh Thakur)
Judge
12th December, 2024 (Rakesh Kainthla)
(munish) Judge