Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 40 in The General Insurance Business (Nationalisation) Act, 1972 40. Omission of section 14 of Act 17 of 1971. - [Repealed by the Repealing and Amending Act, 1978(38 of 1978),section 2 and ScheduleI.] The Schedule(See section 11)Amounts to be Paid
