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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 2 February, 2026

                  $~21
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 941/2020
                            GURPREET SINGH                                               .....Petitioner
                                         Through:                             Mr. Pradeep Tripathi and Mr.
                                                                              Somnath Bhattacharya, Advs.

                                                          versus

                            THE CHAIRMAN, NTRO AND ORS.      .....Respondents
                                        Through: Mr. Vikram Jetly, CGSC with
                                                 Ms. Shreya Jetly, Adv.

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                          ORDER

% 02.02.2026

1. It is already 04:30 P.M. Official Court time is over.

2. List on 20.05.2026.

ANIL KSHETARPAL, J.

AMIT MAHAJAN, J.

FEBRUARY 02, 2026/sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/02/2026 at 20:36:37