Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 2 February, 2026
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH .....Petitioner
Through: Mr. Pradeep Tripathi and Mr.
Somnath Bhattacharya, Advs.
versus
THE CHAIRMAN, NTRO AND ORS. .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 02.02.2026
1. It is already 04:30 P.M. Official Court time is over.
2. List on 20.05.2026.
ANIL KSHETARPAL, J.
AMIT MAHAJAN, J.
FEBRUARY 02, 2026/sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/02/2026 at 20:36:37