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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(3)The Board of Trustees shall consist of the following members, namely:-
(a) Director-General of the Bureau Ex-officio Chairperson and Managing Trustee;
(b) Deputy Director General (Finance) of the Bureau Ex-officio Joint Managing Trustee;
(c) Joint Secretary (Ministry of Law) Ex-officio Member, Trustee;
(d) Joint Secretary (Ministry of Finance) Ex-officio Member, Trustee;
(e) Expert (Energy Efficiency) (The Experts shall befrom the Ministry of Power or from any other Government orGovernment Organization or a non-governmental organisation asdecided by the Ministry of Power) Ex-officio Member, Trustee;
(f) Any other member nominated by the Ministry ofPower Ex-officio Member, Trustee.