Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Meghalaya - Subsection Section 27(ii) in The Meghalaya Co-operative Societies Rules (ii)The vacancies caused by the retirement of the directors shall be filled up by election at the annual meeting of the general assembly at which they retire.
