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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 251(1)(a) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(a)retail individual investors or retail individual shareholders[or employees entitled for reservation made under regulation 254 may be offered specified securities at a price not lower than by more than ten per cent. of the price at which net offer is made to other categories of applicants, excluding anchor investors.