Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(4) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(4)The posts in cadres (i), (ii) and (iii) of Class I (Senior Grade) mentioned in sub-rule (1) shall be borne in the civil branch unless specifically created for any other branch, as may be considered necessary.