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[Cites 0, Cited by 2] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2) in The West Bengal Council Of Higher Secondary Education Act, 1975

(2)The President may, in any emergency, exercise any of the powers of the Council provided however that he shall not act contrary to any decision of the Council, and shall, as soon thereafter as may be, report to the Council the action taken by him together with the reasons therefor.