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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4)(b) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(b)the officers appointed and members of the authorities constituted under clause (a) shall hold office until the appointment of officers or the constitution of the authorities in accordance with clause