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Allahabad High Court

Smt. Monika Gupta vs Jitendra Gandhi on 27 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 60 of 2016
 

 
Appellant :- Smt. Monika Gupta
 
Respondent :- Jitendra Gandhi
 
Counsel for Appellant :- Rajesh Khare
 
Counsel for Respondent :- Gulab Chandra
 

 
Hon'ble Shashi Kant Gupta,J.
 

Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the next cause list.

Order Date :- 27.3.2019 RCT/-