Allahabad High Court
Smt. Monika Gupta vs Jitendra Gandhi on 27 March, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL No. - 60 of 2016 Appellant :- Smt. Monika Gupta Respondent :- Jitendra Gandhi Counsel for Appellant :- Rajesh Khare Counsel for Respondent :- Gulab Chandra Hon'ble Shashi Kant Gupta,J.
Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list in the next cause list.
Order Date :- 27.3.2019 RCT/-