Section 2(f) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010
(f)[ "Family Pensioner" means ex-members wife/husband and who is entitled to Family pension under Section 4-e of the Act [; and] [Substituted by Notification No. F7(1) Sansad/2012 dated June 14, 2012 w.e.f. 1st April, 2012.]]
