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[Cites 0, Cited by 0] [Section 244(1)] [Section 244] [Entire Act]

State of Uttar Pradesh - Subsection

Section 244(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)by giving or tendering the notice or bill, or sending it by post, to the person to whom it is addressed; or