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Calcutta High Court (Appellete Side)

Joynagar Group Electric Supply vs Prabhat Kumar Paul & Ors on 13 August, 2015

Author: Ishan Chandra Das

Bench: Ishan Chandra Das

                                            1


13.08.15
 18/akd

                                    C.O. 428 of 2014


                 The Assistant Engineer now known as Station Manager,
                            Joynagar Group Electric Supply
                                           -Vs-
                              Prabhat Kumar Paul & Ors.
                         .....................................................................................................................

Mr. Srijan Nayak, Mr. Arindam Mitra ... ... for the petitioner None appears on behalf of the opposite parties. The learned Advocate for the petitioner is directed to serve notice upon the opposite parties or the concerned learned Advocate intimating the next date of hearing.

Further hearing of this matter stands adjourned till 26th August, 2015.

Let there be a stay of the order impugned dated 4th November, 2013 passed by the State Consumer Disputes Redressal Commission till 7th September, 2015 or until further orders, whichever is earlier.

(Ishan Chandra Das, J.)