Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Maharashtra - Subsection Section 43(5) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (5)The Metropolitan Commissioner shall approve the budget with such modifications as he may consider necessary before the 31st day of March.
