Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 65 in Kerala Chitties Act, 1975 65. Interest at more than 9 per cent not to be allowed on grain. - No court shall award interest on claims for gain or any other commodity arising under this Act at more than nine per cent per annum.
