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[Cites 0, Cited by 1] [Section 267(1)] [Section 267] [Entire Act]

State of Haryana - Subsection

Section 267(1)(c) in Haryana Municipal Corporation Act, 1994

(c)[ the amount of land in such unbuilt area shall be transferred to the Corporation for public purpose including use as public streets by owners of land on payment of compensation : [Clause (c) substituted by Haryana Act No. 18 of 1999.]