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[Cites 0, Cited by 0] [Section 278(4)] [Section 278] [Entire Act]

Union of India - Subsection

Section 278(4)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Artificer Apprentics-by the Captain of the Training Establishment concerned, unless he can be absorbed in any other branch.