Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 8 in The Goa, Housing Board Act, 1968 8. Vacancy to be filled as early as practicable. (1)Any vacancy of a member of the Board shall be filled as early as practicable.(2)Notwithstanding anything contained in this Act, the continuing members may during such vacancy act as if no vacancy had occurred.
