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State of Telangana - Section

Section 1 in Telangana Electricity Duty Act, 1939

1. [ Short title and extent. [Substituted by Act No.8 of 1968.]

(1)This Act may be called the [Telangana] Electricity Duty Act, 1939.
(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.16, Energy (Budget) Department, dated 31.05.2016].]