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State of Rajasthan - Section

Section 745X in Rules of the High Court of Judicature for Rajasthan, 1952

745X.

A party shall be entitled to advocate's fees at the rate of Rs. 150/- per day of hearing, if represented by more than one advocate, and at the rate of Rs. 100/- if represented by one advocate, subject, however, to the discretion of the Judge to allow a higher or lower rate of fees:Provided that the total advocate's fees shall not exceed Rs. 2,000/-:Provided further that no fees would be taxable unless a certificate of receipt of fees is filed before commencement of final arguments.Costs