Section 130(2)(viii) in The U.P. Co-operative Societies Act, 1965

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State of Uttar Pradesh - Subsection

Section 130(2)(viii) in The U.P. Co-operative Societies Act, 1965

(viii)rights and liabilities of ordinary members and the proportion of members who are individuals and other members in the constitution of the general body or the committee of management of a co-operative society having other co-operative societies also in its membership;

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State of Uttar Pradesh - Subsection

Section 130(2)(viii) in The U.P. Co-operative Societies Act, 1965