Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 902 in Bihar Education Code, 1961 902. Fee-receipts to be made out in duplicate. - At a Government High/Higher Secondary/Multipurpose Schools including (Sarvodaya High School the fee receipts must be made out by the office and pen-carbon copies must be kept.(G. O. no. 248-E. R., dated the 14th June, 1929.)
