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State of Jammu-Kashmir - Section

Section 51 in Jammu and Kashmir Chit Funds Act, 2016

51. Commencement and effect of winding up order.

- An order for the winding up of a chit shall operated in favour of all the subscribers to whom amounts are due from the foreman and it shall be deemed to have commenced from the date of the presentation of the application for the winding up.