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State of Madhya Pradesh - Section

Section 18 in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994

18. Functions of the Standing Committee.

- The Standing Committee shall perform the following functions, namely :-
(a)review the implementation of the provisions of this Act and the rules made thereunder;
(b)suggest measures for the removal of difficulties in implementing the provisions of this Act and the rules made thereunder;
(c)such other functions as the State Government may, from time to time, assign to the Committee.