Supreme Court - Daily Orders
M/S. Arputham Nagar Residents Welfare ... vs The State Of Tamil Nadu on 17 September, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.10 Court 4 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10617/2020
(Arising out of impugned final judgment and order dated 07-08-2020
in WP No. 10307/2020 passed by the High Court Of Judicature At
Madras)
M/S. ARPUTHAM NAGAR RESIDENTS WELFARE ASSOCIATION Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ORS. Respondent(s)
( IA No. 88240/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 88235/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 88245/2020 - EXEMPTION FROM FILING O.T. IA No. 90119/2020 - INTERVENTION/IMPLEADMENT) Date : 17-09-2020 This matter was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE R. SUBHASH REDDY HON'BLE MR. JUSTICE M.R. SHAH For Petitioner(s) Mr. P. V. Saravana Raja, AOR Mr. P. Veerappan, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The special leave petition is dismissed. Pending applications including application for impleadment stand disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.09.17
15:26:35 IST
Reason: