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Supreme Court - Daily Orders

M/S. Arputham Nagar Residents Welfare ... vs The State Of Tamil Nadu on 17 September, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.10                   Court 4 (Video Conferencing)             SECTION XII

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   10617/2020

     (Arising out of impugned final judgment and order dated 07-08-2020
     in WP No. 10307/2020 passed by the High Court Of Judicature At
     Madras)

     M/S. ARPUTHAM NAGAR RESIDENTS WELFARE ASSOCIATION                   Petitioner(s)

                                                    VERSUS

     THE STATE OF TAMIL NADU & ORS.                     Respondent(s)
     ( IA No. 88240/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 88235/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 88245/2020 - EXEMPTION FROM FILING O.T. IA No. 90119/2020 - INTERVENTION/IMPLEADMENT) Date : 17-09-2020 This matter was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE R. SUBHASH REDDY HON'BLE MR. JUSTICE M.R. SHAH For Petitioner(s) Mr. P. V. Saravana Raja, AOR Mr. P. Veerappan, Adv.

For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The special leave petition is dismissed. Pending applications including application for impleadment stand disposed of.




     (MEENAKSHI KOHLI)                                                (RENU KAPOOR)
        AR-CUM-PS                                                      COURT MASTER



Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2020.09.17
15:26:35 IST
Reason: