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Delhi High Court - Orders

Joint Action Council Of Service Doctors ... vs Sanjay Kothari Secretary Ministry Of ... on 11 April, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~85 & 86
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CONT.CAS(C) 680/2015
                               JOINT   ACTION       COUNCIL      OF    SERVICE       DOCTORS
                               ORGANISATION THR ITS PRESIDENT DR D R DEY
                                                                             ..... Petitioner
                                                 Through:   Mr. Sagar Saxena, Mr. Parmeet
                                                            Singh, Mr. Syed Tousif, Advocates

                                                 versus

                               SANJAY KOTHARI SECRETARY MINISTRY OF PERSONNEL
                               PUBLIC GRIEVANCES AND PENSIONS & ORS ..... Respondent
                                                 Through:   Mr. Anurag Ahluwalia, CGSC with
                                                            Mr. Danish Faraz Khan, Advocate for
                                                            R-1 to 3

                          +    CONT.CAS(C) 685/2015
                               DELHI     ADMINISTRATION             DOCTORS          WELFARE
                               ASSOCIATION THR ITS GENERAL SECRETARY DR VIJAY
                               RAI                                           ..... Petitioner
                                                 Through:   Mr. Sagar Saxena, Mr. Parmeet
                                                            Singh, Mr. Syed Tousif, Advocates

                                                 versus

                               SANJAY KOTHARI SECRETARY MINISTRY OF PERSONNEL
                               PUBLIC GRIEVANCES AND PENSIONS & ORS ..... Respondent
                                                 Through:   Mr. Rajesh Gogna, CGSC with Ms.
                                                            Priya Singh, Advocate

                               CORAM:


Signature Not Verified
Digitally Signed          CONT.CAS(C) 680/2015                                       Page 1 of 2
By:RAHUL SINGH
Signing Date:19.04.2022
12:27:38
                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                  ORDER

% 11.04.2022 It is already 05:30 PM. List on 01.11.2022.

SUBRAMONIUM PRASAD, J APRIL 11, 2022 Signature Not Verified Digitally Signed CONT.CAS(C) 680/2015 Page 2 of 2 By:RAHUL SINGH Signing Date:19.04.2022 12:27:38