Delhi High Court - Orders
Joint Action Council Of Service Doctors ... vs Sanjay Kothari Secretary Ministry Of ... on 11 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~85 & 86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 680/2015
JOINT ACTION COUNCIL OF SERVICE DOCTORS
ORGANISATION THR ITS PRESIDENT DR D R DEY
..... Petitioner
Through: Mr. Sagar Saxena, Mr. Parmeet
Singh, Mr. Syed Tousif, Advocates
versus
SANJAY KOTHARI SECRETARY MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS & ORS ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Advocate for
R-1 to 3
+ CONT.CAS(C) 685/2015
DELHI ADMINISTRATION DOCTORS WELFARE
ASSOCIATION THR ITS GENERAL SECRETARY DR VIJAY
RAI ..... Petitioner
Through: Mr. Sagar Saxena, Mr. Parmeet
Singh, Mr. Syed Tousif, Advocates
versus
SANJAY KOTHARI SECRETARY MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS & ORS ..... Respondent
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Advocate
CORAM:
Signature Not Verified
Digitally Signed CONT.CAS(C) 680/2015 Page 1 of 2
By:RAHUL SINGH
Signing Date:19.04.2022
12:27:38
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 11.04.2022 It is already 05:30 PM. List on 01.11.2022.
SUBRAMONIUM PRASAD, J APRIL 11, 2022 Signature Not Verified Digitally Signed CONT.CAS(C) 680/2015 Page 2 of 2 By:RAHUL SINGH Signing Date:19.04.2022 12:27:38