Rajasthan High Court - Jodhpur
Rakesh Goyal vs Smt. Pushpa Gupta And Ors on 14 August, 2020
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 2) [CLA-1/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civ. Leave To Appeal No. 1/2018
Rakesh Goyal S/o Shri Omprakash Goyal, Resident Of 5 - O- D,
Jawahar Nagar, Sri Ganganagar Rajasthan.
----Appellant
Versus
1. Smt. Pushpa Gupta W/o Late Shri Niraj Gupta, Resident Of
Ward No. 13, Front Of Madan Cloth Store Road, Purani
Abadi, Sri Ganganagar Rajasthan.
2. Mayank Gupta S/o Late Shri Niraj Gupta, Resident Of Ward
No. 13, Front Of Madan Cloth Store Road, Purani Abadi, Sri
Ganganagar Rajasthan.
3. Himanshu Gupta S/o Late Shri Niraj Gupta, Resident Of
Ward No. 13, Front Of Madan Cloth Store Road, Purani
Abadi, Sri Ganganagar Rajasthan.
4. Richa D/o Late Shri Niraj Gupta, Resident Of Ward No. 13,
Front Of Madan Cloth Store Road, Purani Abadi, Sri
Ganganagar Rajasthan.
5. Rajat Munjal S/o Shri Subash Munjal, Resident Of 2/40
Housing Board Colony, Sri Ganganagar Rajasthan.
6. Gulshan Kumar S/o Shri Khyali Ram, By Caste Jangid,
Resident Of Swami Colony, Sadbhawna Nagar, Sri
Ganganagar Rajasthan.
7. Amit Kumar Verma S/o Shri Krishan Kumar Verma, Resident
Of 127, L Block Sri Ganganagar Rajasthan.
8. Smt. Laxmi Devi Wd/o Late Shri Omprakash, Resident Of L
Block, Sri Ganganagar, At Present Resident Of Housing
Board Colony, Sri Ganganagar Rajasthan.
----Respondents
For Appellant(s) : Mr. Trilok Joshi.
For Respondent(s) : Ms. Priya Bishnoi for
Mr. P.K. Gupta.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 14/08/2020 This leave to appeal comes upon an application filed by the applicant / appellant seeking withdrawal of the leave to appeal in view of compromise arrived at between the parties.
In view of the submissions made in the application, the same is allowed.
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(2 of 2) [CLA-1/2018] The leave to appeal is dismissed as withdrawn. Consequently, the court fees paid by the applicant / appellant on the memo of first appeal filed with the leave to appeal be refunded back to the appellant. Certificate in this regard be issued by the office.
(ARUN BHANSALI),J 29-pradeep/-
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