Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(12) in Tamil Nadu Fire Service Rules, 1990

(12)Leading Fireman (Station Telephones). - (1) The duty of Leading Fireman in charge of the Station Telephones shall be responsible for -
(i)the correct recording of all calls and messages issued at the Fire Station;
(ii)the immediate and accurate disposal of all such calls and the messages as indicated by the contents;
(iii)the recording of the movement of the staff, appliances and equipment, maintenance of the availability and disposition boards in minute-to-minute details; and
(iv)execution of such other duties as are entrusted to him by superior officers.