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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(9) in Right of Children to Free and Compulsory Education Rules, 2012

(9)The Committee shall prepare an annual report at the end of every academic year giving its assessment of the implementation of school development plan prepared under rule-17. The report shall contain brief accounts of activities undertaken by the Committee during the year. A copy of the report shall be sent to the Concerned Coordinator of the Cluster Resource Center, and also place before the Gram Sabha.