Section 12 in Delhi District Courts (Right to Information) Rules, 2008
12. Register of Appeals.
- A Register of appeals shall be maintained by the office of the First Appellate Authority in Form J and following details shall be entered in it:-(i)Registration No.(ii)Name and particulars of applicant/appellant.(iii)Name and particulars of respondent/non-applicant.(iv)Details of the order of Public Information Officer/Assistant Public Information Officer against which appeal is preferred.(v)Date of order.(vi)Decision.(vii)Remarks.
