Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 12 December, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR ..... Plaintiffs
Through: Ms. Vaishali Mittal, Mr. Siddhant
Chamola and Mr. Shivang Sharma,
Advocates.
versus
OLX INDIA B. V. & ANR ..... Defendants
Through: Mr. Prithvi Singh and Mr. Rohan K.
Seth, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.12.2022
1. Counsel for the parties jointly state that parties have settled the matter and they request for an adjournment to bring the settlement terms on record.
2. Re-notify on 07th February, 2023.
SANJEEV NARULA, J DECEMBER 12, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.12.2022 20:52:59