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Delhi High Court - Orders

Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 12 December, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~27
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 144/2020
                                 RELIANCE INDUSTRIES LIMITED & ANR                        ..... Plaintiffs
                                                     Through:     Ms. Vaishali Mittal, Mr. Siddhant
                                                                  Chamola and Mr. Shivang Sharma,
                                                                  Advocates.

                                                     versus

                                 OLX INDIA B. V. & ANR                                 ..... Defendants
                                                     Through:     Mr. Prithvi Singh and Mr. Rohan K.
                                                                  Seth, Advocates.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                     ORDER

% 12.12.2022

1. Counsel for the parties jointly state that parties have settled the matter and they request for an adjournment to bring the settlement terms on record.

2. Re-notify on 07th February, 2023.

SANJEEV NARULA, J DECEMBER 12, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.12.2022 20:52:59