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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1)(b) in The Punjab Police Act, 2007

(b)in consultation with [State Security Commission] [Substituted 'State Police Board' by Punjab Act No.19 of 2018 dated 21.9.2018.] draw Annual Policing Plan prioritizing the goals or Strategic Plan;