Delhi High Court - Orders
Neeraj Kumar Gangwar And Others vs Union Of India And Others on 3 November, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15237/2022 and C.M. Appl. No. 47175/2022 (for stay)
NEERAJ KUMAR GANGWAR AND OTHERS ..... Petitioners
Through: Ms. Amandeep, Mr. Karamveer,
Mr.Dilip Kumar Niranjan and Ms.
Surbhi Singh, Advocates.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. Siddharth Khatana, Senior Panel
Counsel with Mr. Rahul Sharma,
Advocate for UOI.
Mr. Gorang Goyal and Ms. Sangeeta
Sondhi, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 03.11.2022 C.M. Appl. No. 47174/2022 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 15237/2022 Learned counsel for the respondent no. 3 submits that an advance copy of the petition has not been supplied to him. Let the same be supplied to him within a period of two days from today.
List on 15th November, 2022.
SACHIN DATTA, J NOVEMBER 3, 2022/AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:05.11.2022 14:20:15