Section 70(9)(a) in The Multi-State Co-Operative Societies Act, 2002

[Cites 0, Cited by 0] [Section 70(9)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(9)(a) in The Multi-State Co-Operative Societies Act, 2002

(a)in the case of an auditor appointed by the board or the Central Registrar may be fixed by the board or the Central Registrar, as the case may be; and

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Union of India - Subsection

Section 70(9)(a) in The Multi-State Co-Operative Societies Act, 2002