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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Milk and Milk Product Order, 1992

(1)Subject to the provisions of sub-paragraph (2), the Central Government may, by order, specify the fee payable for registration and for renewal of. registration under this Order and also specify the manner in which fee shall be payable.