Section 2(1)(xii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(xii)"Physical Education Common Entrance Test of Association of Colleges", (herein after called PECET-AC) means the Test conducted by Association of all Colleges for assigning merit ranking to Candidates which shall be the basis for admission of candidates to the extent of seats provided for the managements of Colleges of physical Education in the State offering Bachelor of Physical Education (B.P.Ed) and Under Graduation Diploma in Physical Education (U.G.D.P.Ed) Courses.

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State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004