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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(4)Medical expenses shall be charged to salary budget head and shall be drawn in the pay bill form, duly countersigned by the authority competent to do so under Travelling Allowance Rules.